Citation : 2021 Latest Caselaw 5569 MP
Judgement Date : 16 September, 2021
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE
Criminal Appeal No.9626/2019 Indore, dated 16.09.2021 Parties through their counsel. As prayed by learned counsel for the appellant, list the matter in the next week to enable him to argue the matter armed with relevant judgment.
(SUJOY PAUL) JUDGE Ravi
Digitally signed by RAVI PRAKASH Date: 2021.09.16 17:32:30 +05'30'
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