Jitu @ Jitendra Rathore vs State Of Mp
2021 Latest Caselaw 5564 MP

THE HIGH COURT OF MADHYA PRADESH MCRC-43862-2021 (JITU @ JITENDRA RATHORE Vs STATE OF M.P.)

Gwalior, Dated : 16-09-2021

Shri Utakarsh Dubey, counsel for applicant through video

conferencing.

Shri C.P. Singh, counsel for State.

Case diary is available.

Counsel for applicant prays for and is granted a week's time to

place on record the copy of judgments to show that he was acquitted

in the criminal cases on merits and not because witnesses had turned

hostile.

List next week.

(G.S. Ahluwalia) Judge Aman AMAN TIWARI 2021.09.16 17:33:51 +05'30'