Citation : 2021 Latest Caselaw 5483 MP
Judgement Date : 15 September, 2021
THE HIGH COURT OF MADHYA PRADESH
CRA-295-2007 (Tinku Tomar @ Jitendra Singh & Another Vs. State of M.P.)
Gwalior, Dated: 15.09.2021
Shri Sanjay Gupta along-with Shri A.R. Shivhare, counsel for
appellants.
Shri C.P. Singh, counsel for the State.
Arguments heard.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2021.09.16
17:58:55 +05'30'
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