Nicer Green Housing And ... vs The State Of Madhya Pradesh
2021 Latest Caselaw 4976 MP

                                       1
            THE HIGH COURT OF MADHYA PRADESH,
                        BENCH AT GWALIOR
                            WP-19752-2019
 (Nicer Green Housing And Infrastructure Developers Ltd. & Anr.
                   Vs. State of M.P. & Ors.)

Gwalior, Dated : 02/09/2021

        Shri Sanjay Kumar Sharma, learned counsel for the petitioners.

        Shri Rohit Mishra, learned Additional Advocate General for the

respondents/State.

Learned counsel for the petitioners submits that identical

matters have been decided by the Coordinate Bench of this Court.

Let copy of the judgment be supplied to the learned counsel for

the respondents/State during course of the day.

List the case on 06/09/2021.

(S.A. Dharmadhikari) Judge

rahul Digitally signed by RAHUL SINGH PARIHAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=eac942476567cd1b39b3da4606840346 2fdf82ab676d0cde4dee473fe77953f5, cn=RAHUL SINGH PARIHAR Date: 2021.09.02 17:54:23 -07'00'