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Ram Bahadur Thapa vs State Of M.P.
2021 Latest Caselaw 6828 MP

Citation : 2021 Latest Caselaw 6828 MP
Judgement Date : 25 October, 2021

Madhya Pradesh High Court
Ram Bahadur Thapa vs State Of M.P. on 25 October, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA-881-2011 (Ram Bahadur Thapa Vs. State of M.P.)

Gwalior, Dated: 25.10.2021

Shri Padam Singh along-with Shri Udayveer Singh, Counsel for

appellant.

Shri C.P. Singh, Counsel for State.

Arguments heard.

Reserved for judgment.


                     (G.S. Ahluwalia)                        (Rajeev Kumar Shrivastava)
                         Judge                                         Judge

Aman

  AMAN TIWARI
  2021.10.26
  14:30:24 +05'30'
 

 
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