Poonam Barode vs The State Of Madhya Pradesh
2021 Latest Caselaw 6822 MP

                                                                            1                             WP-23062-2021
                                                  The High Court Of Madhya Pradesh
                                                             WP-23062-2021
                                                (POONAM BARODE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                       1
                                       Jabalpur, Dated : 25-10-2021
                                                Shri Ashish Rawat, learned counsel for the petitioner.
                                                Shri Piyush Jain, learned Panel Lawyer for the respondent/State.

Shri Rawat though places reliance on some judgment of this Court as reported in MPLJ, 1990 but has not brought the judgment.

He is directed to produce said judgment on or before next date of

hearing.

List this case on 28.10.2021, so to facilitate learned counsel to bring necessary and relevant judgment in the matter.

(VIVEK AGARWAL) JUDGE

Tabish

Signature Not Verified SAN

Digitally signed by MOHD TABISH KHAN Date: 2021.10.26 18:25:06 IST