Deepak vs The State Of Madhya Pradesh
2021 Latest Caselaw 7961 MP

Citation : 2021 Latest Caselaw 7961 MP
Judgement Date : 29 November, 2021

Madhya Pradesh High Court

Deepak vs The State Of Madhya Pradesh on 29 November, 2021

Author: Anil Verma

            HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

                                      M.Cr.C. No.53931/2021
                                                                               -1-


         Indore, dated 29/11/2021
                      Parties through their counsel.

                      Learned panel lawyer for the respondent/State is directed to

verify the factum of marriage.

Let the judgment passed in earlier offence be also produced.

As prayed, list in next week.

(Anil Verma) Judge N.R.

Digitally signed by NARENDRA KUMAR RAIPURIA Date: 2021.12.02 16:44:07 +05'30'

Download the LatestLaws.com Mobile App