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Ashok Singh vs State Of M.P.
2021 Latest Caselaw 7793 MP

Citation : 2021 Latest Caselaw 7793 MP
Judgement Date : 24 November, 2021

Madhya Pradesh High Court
Ashok Singh vs State Of M.P. on 24 November, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA-504-2010 Ashok Singh Vs. State of MP

Gwalior, Dated: 24-11-2021

Shri Mahaveer Pathak, Counsel for the appellant.

Shri Naval Gupta, Counsel for the State.

Arguments concluded.

Reserved for judgment.




         (G.S. Ahluwalia)                           (Rajeev Kumar Shrivastava)
             Judge                                            Judge

Abhi
       ABHISHEK
       CHATURVEDI
       2021.11.24
       18:58:28
       +05'30'

 
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