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Naveen Mishra vs The State Of Madhya Pradesh
2021 Latest Caselaw 7441 MP

Citation : 2021 Latest Caselaw 7441 MP
Judgement Date : 15 November, 2021

Madhya Pradesh High Court
Naveen Mishra vs The State Of Madhya Pradesh on 15 November, 2021
Author: Vishal Dhagat
                                                        1                             WP-21070-2021
                             The High Court Of Madhya Pradesh
                                      WP No. 21070 of 2021
                                 (NAVEEN MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      2
                      Jabalpur, Dated : 15-11-2021
                            Shri L.P. Mishra, learned counsel for the petitioner.
                            Shri Pratyush Shrivastava, learned Panel Lawyer for respondents/State.

Learned Panel Lawyer prays for short time to examine whether case of petitioner is covered by judgment reported in (1996) 8 SCC 648.

List the matter after two weeks.

(VISHAL DHAGAT) JUDGE

RS

Signature SAN Not Verified

Digitally signed by RASHMI RONALD VICTOR Date: 2021.11.16 10:43:39 IST

 
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