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Parasram vs The State Of Madhya Pradesh
2021 Latest Caselaw 7363 MP

Citation : 2021 Latest Caselaw 7363 MP
Judgement Date : 12 November, 2021

Madhya Pradesh High Court
Parasram vs The State Of Madhya Pradesh on 12 November, 2021
Author: Shailendra Shukla

1 CRA-6607-2021 The High Court Of Madhya Pradesh CRA No. 6607 of 2021 (PARASRAM Vs THE STATE OF MADHYA PRADESH)

Indore, Dated : 12-11-2021

Shri Vishal Patidar, learned counsel for the appellant. Shri Sameer Verma, P.L. for State. Heard on I.A.No.28101 of 2021, which is an application for suspension of jail sentence of the appellant who has been convicted by

the Special Judge (POCSO) Act, Mandsaur, vide judgment dt. 23.10.2021 for commission of offence punishable under Section 354 of IPC, sentenced to undergo 3 years RI with fine of Rs.5000/- with default stipulation.

Learned counsel for the appellant submits that the jail sentence of the appellant has already been suspended by the learned trial court till 22.11.2021. Hence, sought for suspension of jail sentence of the appellant.

Learned Panel Lawyer for State was also heard. Considered.

In view of the submissions mainly those made by learned counsel for the appellant, without expressing any opinion on merits of the case, I.A.No.28101 of 2021 is allowed and it is directed that on depositing the fine amount (if not already deposited) and on furnishing a personal bond to the tune of Rs.50,000/- with one solvent surety in the like amount to the satisfaction of the trial court, the substantive jail sentence of the appellant shall remain suspended till the final disposal of this appeal and appellant be released on bail, for his regular appearance before the Registry of this Court on Signature Not VerifiedDigitally signed by

22.11.2021 and all other subsequent dates as may be fixed in this SAN SHAILESH MAHADEV SUKHDEVE Date: 2021.11.12 16:31:59 IST 2 CRA-6607-2021

behalf by the Office.

Record of the Court below be requisitioned. List for admission after receipt of record. C.c. as per rules.

(SHAILENDRA SHUKLA) JUDGE

SS/-




Signature Not Verified
              VerifiedDigitally
                       Digitally signed by
  SAN                  SHAILESH
                       MAHADEV
                       SUKHDEVE
                       Date: 2021.11.12
                       16:31:59 IST
 

 
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