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Gudda @ Lal Sahab vs State Of M.P.
2021 Latest Caselaw 7266 MP

Citation : 2021 Latest Caselaw 7266 MP
Judgement Date : 10 November, 2021

Madhya Pradesh High Court
Gudda @ Lal Sahab vs State Of M.P. on 10 November, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH

CRA-202-2012 (Gudda @ Lal Sahab and others Vs. State of M.P.)

Gwalior, Dated: 10.11.2021

Shri S.S. Gautam, Counsel for appellants.

Shri C.P. Singh, Counsel for State.

Arguments heard.

Reserved for judgment.


                        (G.S. Ahluwalia)                       (Rajeev Kumar Shrivastava)
                            Judge                                        Judge

Aman
  AMAN TIWARI

2021.11.11 10:11:23 +05'30'

 
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