Rajesh vs The State Of M.P.
2021 Latest Caselaw 7259 MP

1 CRA-2146-1998 The High Court Of Madhya Pradesh CRA No. 2146 of 1998 (RAJESH Vs THE STATE OF M.P.)

Jabalpur, Dated : 10-11-2021 Shri Dharmesh Chaturvedi, counsel for the appellant. Shri Harish Shukla, Panel Lawyer for the State. With consent, the matter is heard finally. Judgment dictated, signed and dated.

(VIRENDER SINGH) JUDGE

@shish

Signature Not Verified SAN

Digitally signed by ASHISH KUMAR JAIN Date: 2021.11.11 17:56:58 IST