Rajesh Bhardwaj vs The State Of Madhya Pradesh
2021 Latest Caselaw 7202 MP

                                                                          1                              WP-17149-2021
                                                The High Court Of Madhya Pradesh
                                                         WP No. 17149 of 2021
                                             (RAJESH BHARDWAJ AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                       3
                                       Jabalpur, Dated : 09-11-2021
                                              Shri Aseem Dixit, counsel for the petitioners.
                                              As far as the question of maintainability of the petition is concerned,
                                       counsel for the petitioner has placed reliance upon the judgment passed by
                                       the Supreme Court in the case of Marwari Balika Vidyalaya Vs. Asha
                                       Shrivastava and ors. (Civil Appeal No.9166/2013); wherein, the Supreme

                                       Court after considering the several decisions of the Supreme Court, has held
                                       in paragraph-15 as under:-
                                                   "It is apparent from the aforesaid decisions that the Writ
                                             Application is maintainable in such a matter even as against the private
                                             unaided educational institutions."
                                              In such circumstances, petition is held to be maintainable.
                                              Issue notices to the respondents on payment of process fee within

seven working days by RAD mode. Notices be made returnable within two weeks.

List the matter in the week commencing 29 th November, 2021.

(VISHAL MISHRA) JUDGE

taj

Signature Not Verified SAN

Digitally signed by TAJAMMUL HUSSAIN KHAN Date: 2021.11.09 18:06:49 IST