Hafiz Ulla @ Kala Kha vs The State Of Madhya Pradesh
2021 Latest Caselaw 1971 MP

                    The High Court of Madhya Pradesh
                                  Bench at Indore


                                M.Cr.C. No.21954/2021


           Indore:13.05.2021
                   Shri Manoj Saxena, learned counsel for the applicant.
                   Shri Harshwardhan Sharma, learned Panel Lawyer for the
           non-applicant/State.
                   Heard through Video Conferencing.
                   As prayed by the learned Panel Lawyer, list in the next
           week to enable him to seek instructions regarding the actual
           number of criminal cases pending against the applicant Hafiz
           Ulla @ Kala Kha. He prayed for time because Shri Saxena,
           learned counsel for the applicant urged that applicant Hafiz Ulla
           @ Kala Kha is already acquitted in most of the cases and
           judgments showing the same have already been filed.
                   List the matter in the next week.


                                                           (Sujoy Paul)
                                                              Judge




           pn


PREETHA NAIR
2021.05.13

15:27:45 +05'30'