Citation : 2021 Latest Caselaw 923 MP
Judgement Date : 19 March, 2021
1 WP-948-2021 The High Court Of Madhya Pradesh WP-948-2021 (M.P. PUBLIC SERVICE COMMISSION AND OTHERS Vs RAMPRAKASH PAHARIYA AND OTHERS)
Indore, Dated : 19-03-2021 Shri VP Khare, learned counsel for the petitioner prays for time to argue the matter armed with relevant judgments of Supreme Court.
Prayer is allowed.
List in the next week.
(SUJOY PAUL) JUDGE
soumya
Digitally signed by Ravi Prakash Date: 2021.03.19 17:48:16 +05'30'
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