Smt. Prabha Pandey vs The State Of Madhya Pradesh
2021 Latest Caselaw 817 MP

Citation : 2021 Latest Caselaw 817 MP
Judgement Date : 17 March, 2021

Madhya Pradesh High Court

Smt. Prabha Pandey vs The State Of Madhya Pradesh on 17 March, 2021

Author: Chief Justice

                                                             1                                 WA-288-2021
                                    The High Court Of Madhya Pradesh
                                                WA-288-2021
                                    (SMT. PRABHA PANDEY Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      1
                      Jabalpur, Dated : 17-03-2021
                               Shri Somit Raizada, Advocate for the appellant.
                               Shri     Bramhadatt      Singh,     Government      Advocate      for   the
                      respondents/State.

Shri Yadvendra Dwivedi, Advocate for the respondent No.8. Arguments heard.

Judgment reserved.

                             (MOHAMMAD RAFIQ)                                 (VIJAY KUMAR SHUKLA)
                              CHIEF JUSTICE                                              JUDGE


                      S/

Digitally signed by SACHIN CHAUDHARY Date: 2021.03.18 16:23:06 +05'30'

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