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Kripal Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 726 MP

Citation : 2021 Latest Caselaw 726 MP
Judgement Date : 15 March, 2021

Madhya Pradesh High Court
Kripal Singh vs The State Of Madhya Pradesh on 15 March, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH CRA No.1588/2021 (KRIPAL SINGH VS. STATE OF M.P.)

Gwalior dtd. 15/03/2021 Shri Ravi Rahul, learned counsel for the appellant.

Smt. Uma Kushwah, learned Public Prosecutor for the State.

Call for the record of the Court below.

Heard on the question of admission.

The appeal being arguable, is admitted for final hearing.

Also heard on I.A.No.7375/2021, an application for

suspension of sentence and grant of bail.

The appellant has been convicted and sentenced by judgment

dated 23/02/2021 passed by Second Additional Sessions

Judge/Special Judge POCSO, 2012, Vidisha in Special Trial

No.35/2019 as under:-

Section             Imprisonment         Detail      of Imprisonment
                                         fine/if        in lieu of fine
                                         deposited
354(1) of IPC       3 years' R.I.        2,000/-        2 months'
8 of POCSO 3 years' R.I.                 2,000/-        2 months'
Act


It is submitted by the counsel for the appellant that the Trial

Court has suspended the sentence till 23/03/2021. He has already

deposited the fine amount.

Per contra, the application is opposed by the counsel for the

State.

Considering the fact that the Trial Court has already

suspended the sentence, application is allowed. On furnishing a

personal bond in the sum of Rs. 1,00,000/- (Rupees One Lac

Only) along with one surety in the like amount to the satisfaction of

the Trial Court, it is directed that the remaining jail sentence of the

appellant shall remain suspended and he be released on bail. The

appellant shall appear before the office of this Court on 21/12/2021

and on subsequent dates given by the Office for appearance till the

disposal of the present appeal.

Certified copy as per rules.

                                                            (G.S.Ahluwalia)
Pj'S/-                                                          Judge


         PRINCEE BARAIYA
         2021.03.15
         17:31:17 -07'00'
 

 
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