Yassalan Patel vs The Regional Officer Regional ...
2021 Latest Caselaw 543 MP

                                              1                             WP-19292-2020
                     The High Court Of Madhya Pradesh
                                WP-19292-2020
               (YASSALAN PATEL Vs THE REGIONAL OFFICER REGIONAL OFFICE CENTRAL BOARD OF
                                SECONDARY EDUCATION (CBSE) AND OTHERS)

          4
          Indore, Dated : 08-03-2021
                    Shri Rakesh Kumar Laad, learned counsel for the Petitioner.
                    Shri Akhil Godha, learned counsel for the Respondent [R-1].

Respondent No.3 has been served by way of Humdust service, however, no one is appearing on behalf of respondent No.3.

Shri Godha submits that similar issue has been heard by the Apex Court in Civil Appeal No.3905/2011 on 28.01.2021 and judgment is awaited.

List in the week commencing 22.03.2021.

(VIVEK RUSIA) JUDGE

Praveen

PRAVEEN KUMAR NAYAK 2021.03.09 10:28:14 +05'30'