Rajendra Kumar Sharma vs The State Of Madhya Pradesh
2021 Latest Caselaw 385 MP

Citation : 2021 Latest Caselaw 385 MP
Judgement Date : 1 March, 2021

Madhya Pradesh High Court

Rajendra Kumar Sharma vs The State Of Madhya Pradesh on 1 March, 2021

Author: Sujoy Paul

                                  1                            WP-23257-2018
       The High Court Of Madhya Pradesh
                  WP-23257-2018
      (RAJENDRA KUMAR SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

 4
 Jabalpur, Dated : 01-03-2021
      Parties through their counsel.
      Shri Aditya Khandekar, learned counsel for the petitioner after arguing
for sometime prays for time to argue the matter armed with relevant
judgments.
      As prayed, list after a week.


                                                           (SUJOY PAUL)
                                                              JUDGE


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VARSHA CHOURASIYA
2021.03.01

16:02:27 +05'30'

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