Omega Elevators vs The State Of Madhya Pradesh
2021 Latest Caselaw 1097 MP

                                                              1                               WP-6879-2021
                                  The High Court Of Madhya Pradesh
                                             WP-6879-2021
                                       (OMEGA ELEVATORS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                       1
                       Jabalpur, Dated : 25-03-2021
                               Heard through Video Conferencing:
                               Shri Bhargav Hasurkar, Advocate for the petitioner.
                               Learned counsel for the petitioner has relied upon a judgment dated
                      16.08.2018 passed             by a Division Bench of this             Court in W.P.
                      No.12880/2018 (OMEGA Elevators vs. National Health Mission) filed by

                      the petitioner earlier whereby the tender condition, incorporated by the
                      National Health Mission, similar to the one impugned in the present writ
                      petition, was set aside.
                               Issue notice to the respondents by both modes, ordinary as well as by

registered A/d post, on payment of process fee within a week, returnable by four weeks.

In the meantime, the respondents shall provisionally accept the bid of the petitioner and subject to such bid being found to be technically responsive on conditions other than above, they may proceed further to

consider its financial bid but eventually, if the petitioner is found to be L-1, the Letter of Intent may not be issued in its favour save with the permission of this Court. However, if any other bidder is found to be L-1, the respondents may proceed to award the contract in accordance with law.

                             (MOHAMMAD RAFIQ)                                  (VIJAY KUMAR SHUKLA)
                              CHIEF JUSTICE                                               JUDGE


                      S/

Digitally signed by SACHIN CHAUDHARY
Date: 2021.03.25 18:34:25 +05'30'