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Ashok Kumar Tripathi vs The State Of Madhya Pradesh
2021 Latest Caselaw 1064 MP

Citation : 2021 Latest Caselaw 1064 MP
Judgement Date : 24 March, 2021

Madhya Pradesh High Court
Ashok Kumar Tripathi vs The State Of Madhya Pradesh on 24 March, 2021
Author: Chief Justice
                                                            1                                 WA-847-2020
                                 The High Court Of Madhya Pradesh
                                             WA-847-2020
                                  (ASHOK KUMAR TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS)


                      Jabalpur, Dated : 24-03-2021
                               Shri Bhupendra Kumar Shukla, Advocate for the appellant.

                               Shri    Bramhadatt      Singh,     Government      Advocate      for   the
                     respondents/State.

Shri Hare Krishana Upadhyay, Advocate for the respondent Nos.2 and

This intra-Court appeal under Section 2(1) of the Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 has been preferred by the appellant-writ petitioner challenging the order dated 15.11.2019 (Annexure P-1) passed by the learned Single Judge in W.P. No.15150/2019 (Ashok Kumar vs. State of M.P. and others) and other connected writ petitions, whereby the writ petition filed by the petitioner seeking a direction to the respondent to allow him to work up to the age of 62 years in view of the enhancement of age of superannuation vide M.P. Shaskiya Sevak (Adhivarshiki-Ayu) Sanshodhan Adhiniyam, 2018, was

dismissed.

Learned counsel for the parties do not dispute that the identical appeal has been dismissed by a coordinate Bench of this Court vide order dated 14.09.2020 passed in W.A. No.771/2020 (Ashok Kumar Mishra vs. The State of M.P. and others) upholding the similar judgment by single Bench.

In view of the said fact, no interference with the impugned judgment is warranted. The present writ appeal is accordingly dismissed.

                             (MOHAMMAD RAFIQ)                                (VIJAY KUMAR SHUKLA)
                              CHIEF JUSTICE                                             JUDGE


                     S/

Digitally signed by SACHIN CHAUDHARY
Date: 2021.03.24 17:48:42 +05'30'
 

 
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