Mahesh Babu Sankhawar vs The State Of Mp
2021 Latest Caselaw 1061 MP

Citation : 2021 Latest Caselaw 1061 MP
Judgement Date : 24 March, 2021

Madhya Pradesh High Court

Mahesh Babu Sankhawar vs The State Of Mp on 24 March, 2021

Author: Gurpal Singh Ahluwalia

1 WP-28433-2019 The High Court Of Madhya Pradesh WP-28433-2019 (MAHESH BABU SANKHAWAR Vs THE STATE OF MP AND OTHERS)

Gwalior, Dated : 24-03-2021 Shri S.K.Sharma, learned counsel for the petitioner. Shri Varun Kaushik, learned Government Advocate for the State. The counsel for the petitioner prays for and is granted a week's time to find out as to whether judgment passed by Division Bench of this Court in W.A.No.761/2020 in the case of Ratan Singh Silawat Vs. The State of M.P.

& Others is applicable or not ?

List this case in the week commencing 05/04/2021.

(G.S. AHLUWALIA) JUDGE

Pj'S/-

PRINCEE BARAIYA 2021.03.24 18:14:21 -07'00'

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