Smt. Prabha Pandey vs The State Of Madhya Pradesh
2021 Latest Caselaw 1012 MP

Citation : 2021 Latest Caselaw 1012 MP
Judgement Date : 23 March, 2021

Madhya Pradesh High Court

Smt. Prabha Pandey vs The State Of Madhya Pradesh on 23 March, 2021

Author: Chief Justice

                                                                      1                                 WA-288-2021
                                            The High Court Of Madhya Pradesh
                                                        WA-288-2021
                                             (SMT. PRABHA PANDEY Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                     2
                                     Jabalpur, Dated : 23-03-2021
                                          Judgment delivered separately.
                                          Signed and dated.



                                          (MOHAMMAD RAFIQ)                             (VIJAY KUMAR SHUKLA)
                                           CHIEF JUSTICE                                          JUDGE

Signature Not Verified SAN

Digitally signed by PARITOSH KUMAR Date: 2021.03.24 16:46:55 IST

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