M/S Swastik Industries vs I.D.F.C. First Bank Ltd.
2021 Latest Caselaw 2867 MP

Citation : 2021 Latest Caselaw 2867 MP
Judgement Date : 30 June, 2021

Madhya Pradesh High Court

M/S Swastik Industries vs I.D.F.C. First Bank Ltd. on 30 June, 2021

Author: Sujoy Paul

                                               THE HIGH COURT OF MADHYA PRADESH

                                                                       MP No.236/2021
                                             Indore, Dated: 30.06.2021
                                                  Shri Amit Raj, learned counsel for petitioner.
                                                  Shri R.Saboo, learned counsel for respondents.

Shri Raj submits that he has filed certain judgments yesterday. Registry is directed to trace and place the same in the file. As agreed, list on 5/7/2021 for final hearing in motion stage.




                                             (SUJOY PAUL)                                 (ANIL VERMA)
                                                Judge                                          Judge

Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2021.06.30 16:23:43 IST

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