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Swarn Singh vs The State Of Madhya Pradesh
2021 Latest Caselaw 2743 MP

Citation : 2021 Latest Caselaw 2743 MP
Judgement Date : 26 June, 2021

Madhya Pradesh High Court
Swarn Singh vs The State Of Madhya Pradesh on 26 June, 2021
Author: Virender Singh

1 CRA-5848-2020 The High Court Of Madhya Pradesh CRA-5848-2020 (SWARN SINGH Vs THE STATE OF MADHYA PRADESH)

Jabalpur, Dated : 26-06-2021 Heard through Video Conferencing. None for the parties joined video conferencing. Two appeals (CRA-5848-2020 and CRA-7375-2019) have been filed by the same appellant challenging the same judgment.

The present appeal is subsequent in time, therefore, the same is

dismissed as not maintainable.

(VIRENDER SINGH) JUDGE

vinod

Signature Not Verified SAN

Digitally signed by VINOD VISHWAKARMA Date: 2021.06.28 13:05:21 IST

 
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