Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pernod Ricard India Private ... vs Karanveer Singh Chhabra Trading ...
2021 Latest Caselaw 2513 MP

Citation : 2021 Latest Caselaw 2513 MP
Judgement Date : 17 June, 2021

Madhya Pradesh High Court
Pernod Ricard India Private ... vs Karanveer Singh Chhabra Trading ... on 17 June, 2021
Author: Sujoy Paul
        HIGH COURT OF MADHYA PRADESH
                                 MA No.232/2021
Indore, Dated : 17.6.2021
       Heard through video conferencing.

       Shri Amit Agrawal, learned senior counsel with Shri Arjun
Agrawal, learned counsel for the appellant.

       Shri Ayush Jain, learned counsel for the respondent.

IA No.2885/2021 for taking documents on record is taken up and in absence of opposition it is allowed.

Response, if any, may be filed on or before 30.6.2021.

As jointly agreed, list this matter on 19.7.2021.

Parties may file their synopsis, judgments etc. on or before 12.7.2021.




(Sujoy Paul)                                      (Shailendra Shukla)
  Judge                                                  Judge



Digitally signed by TRILOK SINGH SAVNER Date: 2021.06.17 17:57:45 +05'30'

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter