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Sanjay Jain vs The State Of Madhya Pradesh
2021 Latest Caselaw 2353 MP

Citation : 2021 Latest Caselaw 2353 MP
Judgement Date : 14 June, 2021

Madhya Pradesh High Court
Sanjay Jain vs The State Of Madhya Pradesh on 14 June, 2021
Author: Sujoy Paul

HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE

Writ Appeal No.478/2021 Indore, dated 14.06.2021 Heard through video conferencing. Shri Kaivalya Ratnaparkhe, learned counsel for the appellant undertakes to file relevant judgments on which he is placing reliance during the course of the day.

List the matter in the next week.

   (SUJOY PAUL)                           (SHAILENDRA SHUKLA)
     JUDGE                                      JUDGE

Ravi

Digitally signed by RAVI PRAKASH Date: 2021.06.14 18:27:40 +05'30'

 
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