Ramgopal Dwivedi vs The State Of M.P.
2021 Latest Caselaw 3805 MP

                                                                            1                                 WP-13779-2021
                                                     The High Court Of Madhya Pradesh
                                                                WP-13779-2021
                                                         (RAMGOPAL DWIVEDI Vs THE STATE OF M.P. AND OTHERS)


                                       Jabalpur, Dated : 31-07-2021
                                               Heard through Video Conferencing.

                                               Shri Devendra Kumar Tripathi, learned counsel for the petitioner.
                                               Shri Sanjeev Kumar          Singh,     learned   Panel Lawyer         for   the
                                       respondents/State.

Counsel for the petitioner at the outset, submits that the present petition

be disposed of directing the respondents to consider his case in the light of the order dated 4-8-2015 passed in W.P. No.12440/2015 [Chhotelal Patel vs. State of M.P. and others]. It is further submitted that the present case is covered by the judgment passed by this Court in the case of Smt. Prerna w/o Shri Pramod Koranne vs. State of M.P. and others [W.P.No.6773/2006, dated 26-4-2007].

The said fact is not disputed by the counsel for the respondents. Considering the aforesaid submissions, the present petition is disposed of with a direction to the competent authority - the District Education Officer,

Shahdol to consider this case for claim of second krammonnati in the light of the order passed by this Court in the case of Smt. Prerna w/o Shri Pramod Koranne vs. State of M.P. and others (supra) within a period of three months from the date of receipt of the certified copy of this order.

It is made clear, that this Court has not expressed any opinion on merits of the case.

C.c. as per rules.

(VIJAY KUMAR SHUKLA) JUDGE

mrs. mishra

Signature Not Verified SAN

Digitally signed by MRS DEEPA MISHRA Date: 2021.07.31 16:12:27 IST