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Abhishek Jain vs Hindustan Petroleum Corporation ...
2021 Latest Caselaw 3766 MP

Citation : 2021 Latest Caselaw 3766 MP
Judgement Date : 30 July, 2021

Madhya Pradesh High Court
Abhishek Jain vs Hindustan Petroleum Corporation ... on 30 July, 2021
Author: Gurpal Singh Ahluwalia
                                           1

              THE HIGH COURT OF MADHYA PRADESH
                                  WP.4020/2021
            (Abhishek Jain v. Hindustan Petroleum Corp. Ltd. and Anr.)

                          Through video conferencing.

     Gwalior, Dated : 30/07/2021

           Shri N.K. Gupta Sr. Advocate with Shri SDS Bhadhriya,

     learned counsel for the petitioner.

           Shri Hareesh Kumar Dixit, Counsel for respondents.

Counsel for the petitioner prays for and is granted a day's time

to address this Court in the light of the judgment passed by Supreme

Court in the case of South Eastern Coalfields Ltd. and Ors. Vs.

M/s S. Kumar's Associates AKM (JV) on 23.07.2021 in C.A. No.

4358/2016.

List in the next week.

(G.S. Ahluwalia) Judge ar

ABDUR RAHMAN 2021.07.31 11:23:51 +05'30'

 
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