Citation : 2021 Latest Caselaw 3718 MP
Judgement Date : 29 July, 2021
THE HIGH COURT OF MADHYA PRADESH Cr.A.148/2009 RAMDAS Vs. STATE OF M.P.
Through Video Conferencing.
Gwalior, Dated : 29.07.2021
Shri D.S. Tomar, Counsel for the appellant.
Shri C.P. Singh, Counsel for the State.
Heard finally.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
ar
ABDUR RAHMAN
2021.07.30
10:10:36 +05'30'
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