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Mus.Kali Bai vs Bihari
2021 Latest Caselaw 3681 MP

Citation : 2021 Latest Caselaw 3681 MP
Judgement Date : 28 July, 2021

Madhya Pradesh High Court
Mus.Kali Bai vs Bihari on 28 July, 2021
Author: Arun Kumar Sharma

1 SA-1656-2008 The High Court Of Madhya Pradesh SA-1656-2008 (MUS.KALI BAI AND OTHERS Vs BIHARI AND OTHERS)

Jabalpur, Dated : 28-07-2021 Heard through Video Conferencing. Mr. P.K. Naveria, learned counsel for the appellants. Heard on I.A. No.4928/2021, which is an application for withdrawal of second appeal filed by the appellants.

For the reasons stated in the application, the same is allowed.

Accordingly, this second appeal stands dismissed as withdrawn. Original certified copy of the impugned judgment and decree be returned to the appellants after obtaining photocopy of the same.

(ARUN KUMAR SHARMA) JUDGE

julie

Signature Not Verified SAN

Digitally signed by JULIE SINGH Date: 2021.07.30 16:59:03 IST

 
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