Teerath Singh vs State Of M.P.
2021 Latest Caselaw 3655 MP

Citation : 2021 Latest Caselaw 3655 MP
Judgement Date : 27 July, 2021

Madhya Pradesh High Court

Teerath Singh vs State Of M.P. on 27 July, 2021

Author: Gurpal Singh Ahluwalia

                                      1
                  THE HIGH COURT OF MADHYA PRADESH
                              CRA No.462/2008
                        Teerath Singh vs. State of M.P.

                            Through Video Conferencing

         Gwalior, Dated : 27.07.2021

              Shri Anand Gupta, Counsel for the appellant.

              Shri C.P. Singh, Panel Lawyer for the respondent/State.

Heard finally.

Reserved for judgment.



         (G.S. Ahluwalia)                     (Rajeev Kumar Shrivastava)
             Judge                                     Judge

(alok)




ALOK KUMAR

2021.07.28 17:00:20 +05'30'

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