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Arpit vs The State Of Madhya Pradesh
2021 Latest Caselaw 3637 MP

Citation : 2021 Latest Caselaw 3637 MP
Judgement Date : 26 July, 2021

Madhya Pradesh High Court
Arpit vs The State Of Madhya Pradesh on 26 July, 2021
Author: Sujoy Paul

1 MCRC-10935-2021 The High Court Of Madhya Pradesh MCRC-10935-2021 (ARPIT Vs THE STATE OF MADHYA PRADESH)

Indore, Dated : 26-07-2021 Heard through Video Conferencing. Parties through their counsel. As prayed by Shri Manish Yadav, learned counsel for the applicant, list in the next week to enable him to file relevant judgments in the meantime.

(SUJOY PAUL) JUDGE

soumya

Signature Not Verified VerifiedDigitally Digitally signed by SAN SOUMYA RANJAN DALAI Date: 2021.07.26 17:00:50 IST

 
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