M/S Jaydayal Motiram vs Commissioner Of Commercial Tax
2021 Latest Caselaw 3633 MP

Citation : 2021 Latest Caselaw 3633 MP
Judgement Date : 26 July, 2021

Madhya Pradesh High Court

M/S Jaydayal Motiram vs Commissioner Of Commercial Tax on 26 July, 2021

Author: Sujoy Paul

              HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE

                                             VATA No.12/2020

                                                                                      -1-
           Indore, dated 26 /07/2021
                           Heard through Video Conferencing.

                           Shri Umesh Gajankush, learned counsel for the appellant.

                           Shri Aditya Garg, learned government advocate for the
           respondent/State.

As prayed by Shri Garg, learned GA, list this matter in next week along with VATA No.11/2020 to enable him to argue the matter armed with relevant judgments.




            (Sujoy Paul)                                         (Anil Verma)
               Judge                                               Judge


           N.R.

Digitally signed by NARENDRA KUMAR RAIPURIA Date: 2021.07.27 13:00:42 +05'30'

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