Rajaram vs Vinod Tomar
2021 Latest Caselaw 3537 MP

                                                                                           Cra.2957.2021

                                                    The High Court of Madhya Pradesh
                                                              Cra.2957.2021
                                                 (Rajaram & Ors. Vs. Vinod Tomar & Ors.)
                                   Gwalior dated 22.07.2021

                                            Shri Suraj Kumar Rajoriya, learned counsel for appellants.

                                            Shri Kaushalendra Singh Tomar, learned Public Prosecutor for

                                   State

                                            Heard through video conferencing.

                                            Present appeal has been filed by complainants who are five in

                                   number assailing the judgment in question by which respondents

No.1 to 4 have been acquitted of the offence punishable u/Ss.294

and 506 Part II (five counts) IPC and u/S.3(1)(r), 3(1)(s) of SC/ST

Act.

Along with the present appeal, an application for leave to

appeal u/S.378(4) Cr.P.C. has been wrongly filed.

IA.21084/2021 for withdrawal of application for leave to

appeal u/S.378(4) Cr.P.C is taken up, considered and allowed for the

reasons mentioned therein.

Accordingly, application for leave to appeal filed u/S.378(4)

Cr.P.C is dismissed as not pressed by learned counsel for the

appellants.

Now, appeal preferred u/S.14 of Scheduled Castes and

Scheduled Tribes (Prevention of Atrocities) Act along with Sec.372

Cr.P.C. shall survive.

Let record be requisitioned of the court below and list this

case after its receipt.

(Sheel Nagu) Judge pd

PAWAN Digitally signed by PAWAN DHARKAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF

DHARK MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd149

AR 2fe82dc3b1eef67eff2cb59f3ac97e 920ac264de7828, cn=PAWAN DHARKAR Date: 2021.07.23 10:26:02 +05'30'