Smt. Munni Bhadoriya vs Raju Shah
2021 Latest Caselaw 3494 MP

Citation : 2021 Latest Caselaw 3494 MP
Judgement Date : 20 July, 2021

Madhya Pradesh High Court

Smt. Munni Bhadoriya vs Raju Shah on 20 July, 2021

Author: Rajeev Kumar Shrivastava

                                        1                                MA-3280-2017
          The High Court Of Madhya Pradesh
                     MA-3280-2017
                  (SMT. MUNNI BHADORIYA AND OTHERS Vs RAJU SHAH AND OTHERS)

4
Gwalior, Dated : 20-07-2021
       Heard through Video Conferencing.
       Smt. Meena Singal. learned counsel for the appellants.
       Shri Bal Krishna Agarwal, learned counsel for respondent No.3.

Arguments heard. Reserved for judgment.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE

pwn* Pawan Kumar 2021.07.22 12:03:50 +05'30'

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