Nandu @ Nandkishor Gupta vs The State Of Madhya Pradesh
2021 Latest Caselaw 3346 MP

Citation : 2021 Latest Caselaw 3346 MP
Judgement Date : 15 July, 2021

Madhya Pradesh High Court

Nandu @ Nandkishor Gupta vs The State Of Madhya Pradesh on 15 July, 2021

Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH Criminal Appeal No.6946/2018 (Nandu @ Nandkishor Gupta versus the State of Madhya Pradesh)

Gwalior, Dated: 15.07.2021

Through Video Conferencing.

Shri Dayaram Sharma, Advocate with Shri Padam Singh and Shri

Vijay Dutt Sharma, Advocates for the appellant.

Shri Rajesh Shukla, Deputy Advocate General/Public Prosecutor for

the State.

Arguments heard.

Reserved for judgment.




                (G.S. Ahluwalia)                            (Rajeev Kumar Shrivastava)
                    Judge                                            Judge

Abhi
       ABHISHEK
       CHATURVEDI
       2021.07.20
       16:05:21
       +05'30'

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