Smt. Krishna Madhuri Chaturvedi vs Tribal Welfare Department
2021 Latest Caselaw 3172 MP

                                                                               1                              WP-8851-2018
                                                       The High Court Of Madhya Pradesh
                                                                    Lok Adalat
                                                                  WP-8851-2018
                                                (SMT. KRISHNA MADHURI CHATURVEDI Vs TRIBAL WELFARE DEPARTMENT AND OTHERS)


                                             Indore, Dated : 10-07-2021
                                                   Heard through Video Conferencing.
                                                   Shri Prasanna R. Bhatnagar, learned counsel for the petitioner.
                                                   Shri Ranjeet Sen, learned counsel for the respondents/State.

Parties reached to a consensus that this petition may be disposed of by permitting the petitioner to file a fresh comprehensive representation along

with the settlement and submit it before respondent No.4. In turn, respondent No.4 will take a decision on the said representation by examining the claim of the petitioner in the light of judgment of this Court in Prerna vs. State of MP (WP No.6773/2006). If petitioner is similarly situated, the respondent No.4 shall grant similar benefits to the petitioner within 60 days therefrom. If he decides otherwise, a reasoned and speaking order shall be passed and communicated to the petitioner. Petition is disposed of in terms of settlement.

Parties shall act in accordance with their stand taken herein-above. CC as per rules.

                                               (JUSTICE SUJOY PAUL)                                      (SUMIT NEMA)
                                                  MEMBER                                                    MEMBER


                                              soumya




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                       Date: 2021.07.10
                       15:32:57 IST