Bhagwan Sharan vs Krishnakant Bhargava
2021 Latest Caselaw 3159 MP

Citation : 2021 Latest Caselaw 3159 MP
Judgement Date : 9 July, 2021

Madhya Pradesh High Court

Bhagwan Sharan vs Krishnakant Bhargava on 9 July, 2021

Author: Rajeev Kumar Shrivastava

                                    1                                FA-292-2009
          The High Court Of Madhya Pradesh
                      FA-292-2009
           (BHAGWAN SHARAN AND OTHERS Vs KRISHNAKANT BHARGAVA AND OTHERS)

15
Gwalior, Dated : 09-07-2021
        Heard through Video Conferencing.
        Shri B.D. Jain, learned counsel for the appellants.
        Shri R.K. Soni, learned counsel for respondent No.1.

Arguments heard. Reserved for judgment.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE

pwn* Pawan Kumar 2021.07.10 12:56:13 +05'30'

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