Water Resources Sub Division vs Shankarlal
2021 Latest Caselaw 3113 MP

                                                                                 1                              WP-4103-2016
                                                      The High Court Of Madhya Pradesh
                                                                 WP-4103-2016
                                                     (WATER RESOURCES SUB DIVISION AND OTHERS Vs SHANKARLAL AND OTHERS)

                                             10
                                             Indore, Dated : 08-07-2021
                                                     Heard through Video Conferencing.
                                                     Shri Prateek Patwardhan, learned counsel appearing on behalf of
                                             Advocate General/Petitioner.
                                                     Shri Karpe Prakhar Mohan, learned counsel for the Respondent [R-1].

Learned counsel appearing for the respondent is placing reliance over

the judgment passed in WP No.2869/2014 decided on 21.02.2017. He further submits that the facts of the present case are similar and this petition can also be disposed of in similar manner.

Counsel for the petitioner prays for time to examine the same. List on 20.07.2021.

(VIVEK RUSIA) JUDGE

amit

Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2021.07.09 14:17:48 IST