Mrs. Aasefa Khan vs The State Of Madhya Pradesh
2021 Latest Caselaw 2908 MP

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 HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE

                                    Writ Petition No.10247/2021

                                    Writ Petition No.10243/2021

                                    Writ Petition No.10246/2021

                 Writ Petition No.10274/2021
Indore, dated 01.07.2021
               Heard through video conferencing.
               Shri Ritesh Kumar Gupta, learned counsel for the
petitioner.
               Shri Pushyamitra Bhargav, learned Additional Advocate
General for the respondent / State.

Learned counsel for the petitioner submits that he has filed certain documents / judgment yesterday which may be placed on record.

Registry is directed to trace and place the same on record. List the matter in the next week.

    (SUJOY PAUL)                                        (ANIL VERMA)
      JUDGE                                               JUDGE

Ravi

Digitally signed by RAVI PRAKASH Date: 2021.07.01 17:31:59 +05'30'