Chief Municipal Officer vs Laxmi Narayan
2021 Latest Caselaw 2899 MP

                                                                     1                                   WP-2382-2006
                                           The High Court Of Madhya Pradesh
                                                      WP-2382-2006
                                                 (CHIEF MUNICIPAL OFFICER Vs LAXMI NARAYAN AND OTHERS)

                                    10
                                    Jabalpur, Dated : 01-07-2021
                                          Heard through Video Conferencing.
                                          Shri S.R. Tamrakar, learned counsel for the petitioner.
                                          Shri J.L. Soni, learned counsel for the respondents.

As jointly agreed by learned counsel for the parties, list this matter in the week commencing 12.7.2021 for final arguments.

They have also undertaken to file written arguments along with a copy of the judgments on which they are relying upon.

(NANDITA DUBEY) JUDGE

ak

Signature Not Verified SAN

Digitally signed by ASHISH KOSHTA Date: 2021.07.01 16:57:02 IST