Surendra Pal Rai vs The State Of Madhya Pradesh
2021 Latest Caselaw 2898 MP

                                                        1                              WP-14294-2010
                             The High Court Of Madhya Pradesh
                                        WP-14294-2010
                                (SURENDRA PAL RAI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      3
                      Jabalpur, Dated : 01-07-2021
                            Heard through Video Conferencing.
                            Shri K. N. Pethia, learned counsel for the petitioner.
                            Shri Devendra Gangrade, learned PL for the respondent/State.

Learned counsel for the petitioner submitted that this petition is covered by order passed by this Court dated 1.8.2019. Said order has been

affirmed in W.A No.1522/2019.

Learned Panel Lawyer prays for a short time to go through the judgment and make submission.

List the matter in the next week for consideration.

                                                                              (VISHAL DHAGAT)
                                                                                   JUDGE


                      mms




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Date: 2021.07.02
15:21:13 IST