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Smt. Durgawati Kumre vs Central Madhya Pradesh Gramin ...
2021 Latest Caselaw 56 MP

Citation : 2021 Latest Caselaw 56 MP
Judgement Date : 22 February, 2021

Madhya Pradesh High Court
Smt. Durgawati Kumre vs Central Madhya Pradesh Gramin ... on 22 February, 2021
Author: Vishal Dhagat
                                                           1                             WP-11026-2017
                                 The High Court Of Madhya Pradesh
                                            WP-11026-2017
                             (SMT. DURGAWATI KUMRE Vs CENTRAL MADHYA PRADESH GRAMIN BANK AND OTHERS)

                      7
                      Jabalpur, Dated : 22-02-2021
                               Shri S.K. Pandey, learned counsel for petitioner.
                               Shri A. Swami, learned Panel Lawyer for respondent/State.

Counsel appearing for petitioner submitted that writ petition filed by him is squarely covered by judgment reported in Civil Appeal No. 8251/2018.

Counsel appearing for respondents prays for a short time to examine

the issue.

List the matter after one week.

(VISHAL DHAGAT) JUDGE

sp/-




Signature
 SAN      Not
Verified

Digitally signed by SUNIL KUMAR PATEL Date: 2021.02.23 17:53:36 IST

 
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