Smt.Rita Mishra vs The State Of Madhya Pradesh
2021 Latest Caselaw 236 MP

                                                         1                               MP-2787-2020
                              The High Court Of Madhya Pradesh
                                         MP-2787-2020
                                 (SMT.RITA MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      3
                      Jabalpur, Dated : 25-02-2021
                             Shri Vineet Patel, learned counsel for petitioner.
                             Shri Anuj Shrivastava, learned Panel Lawyer for respondent/State.

Shir Govind Prasad Patel, learned counsel for respondent No.3. Counsel appearing for petitioner prays for some time to argue the matte. He wants to file copy of judgment which is being relied upon by him.

Prayer is allowed.

List the matter after two weeks.

(VISHAL DHAGAT) JUDGE

sp/-

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Digitally signed by SUNIL KUMAR PATEL Date: 2021.02.26 17:32:30 IST