Citation : 2021 Latest Caselaw 184 MP
Judgement Date : 24 February, 2021
1 WA-610-2020 The High Court Of Madhya Pradesh WA-610-2020 (STATE OF M.P.THROUGH POLICE DEPARTMENT AND OTHERS Vs SHEETAL CHOUHAN)
Indore, Dated : 24-02-2021 Smt. Archana Kher, learned counsel for the appellant/State. Learned counsel for the appellant/State prays for and is granted time to examine the recent full bench judgment of this Court dealing with right of consideration of married daughter for compassionate appointment.
List the matter after a week.
(SUJOY PAUL) (SHAILENDRA SHUKLA)
JUDGE JUDGE
Sourabh
Digitally signed
by SOURABH
YADAV
Date: 2021.02.25
10:07:56 +05'30'
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