Shri Manish Maheshwari vs Sushma Singh
2021 Latest Caselaw 9083 MP

                                                       1                               MP-4748-2021
                             The High Court Of Madhya Pradesh
                                       MP No. 4748 of 2021
                              (SHRI MANISH MAHESHWARI AND OTHERS Vs SUSHMA SINGH AND OTHERS)


                      Jabalpur, Dated : 21-12-2021
                            Shri Ajay Gupta, learned counsel for the petitioner.

                            Issue notice to respondents on payments of process fee within seven

days by both modes. Notice be made returnable within four weeks.

Meanwhile, no final judgment may be passed by the trial Court. List the matter in week commencing 24/01/2022.

                                                                             (VISHAL DHAGAT)
                                                                                  JUDGE

                      RS




Signature
 SAN      Not
Verified

Digitally signed by RASHMI RONALD VICTOR Date: 2021.12.22 10:39:56 IST