Citation : 2021 Latest Caselaw 8891 MP
Judgement Date : 15 December, 2021
1 CR-402-2021 The High Court Of Madhya Pradesh CR No. 402 of 2021 (SUNDERLAL (DEAD) THR LRS SMT SHUSHILA YADAV AND OTHERS Vs SMT PRABHA DEVI AGARWAL)
Jabalpur, Dated : 15-12-2021 Shri Ram Bihari Gautam, counsel for the applicant.
Learned counsel for the applicant is directed to file copy of the impugned judgment.
List the matter on 20.12.2021.
(RAJEEV KUMAR DUBEY) JUDGE
(ra)
Signature Not Verified SAN
Digitally signed by RANJEET AHIRWAL Date: 2021.12.15 17:19:49 IST
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