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Sikandar Sheikh vs The State Of Madhya Pradesh
2021 Latest Caselaw 8885 MP

Citation : 2021 Latest Caselaw 8885 MP
Judgement Date : 15 December, 2021

Madhya Pradesh High Court
Sikandar Sheikh vs The State Of Madhya Pradesh on 15 December, 2021
Author: Anil Verma

1 MCRC-61547-2021 The High Court Of Madhya Pradesh MCRC No. 61547 of 2021 (SIKANDAR SHEIKH Vs THE STATE OF MADHYA PRADESH)

Indore, Dated : 15-12-2021 Shri Ratnesh Kumar Gupta, learned counsel for the applicant.

Ms. Seema Maheshwari, learned PL for the non-applicant/State. Learned counsel for the applicant prays for time to file copy of the judgment in respect of another case registered against the present applicant.

Prayer is allowed.

List in the next week.

(ANIL VERMA) JUDGE

Signature Not Verified SAN

Digitally signed by TRILOK SINGH SAVNER Date: 2021.12.17 12:03:21 PST

 
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