Ramanand Sahu vs State Of Mp
2021 Latest Caselaw 8884 MP

1 MCRC-61417-2021 The High Court Of Madhya Pradesh MCRC No. 61417 of 2021 (RAMANAND SAHU Vs STATE OF MP AND OTHERS)

Jabalpur, Dated : 15-12-2021 Shri Madan Lal Soni, learned counsel for the applicant.

The appeal is against the judgment of acquittal. Record of the Courts below be called for.

(VISHAL MISHRA) JUDGE

AM

Signature Not Verified SAN

Digitally signed by ANINDYA SUNDAR MUKHOPADHYAY Date: 2021.12.17 17:00:53 IST